Rakesh Singh, S/O Sri Bahadur ... vs State Of U.P. Through Its ...
2015 Latest Caselaw 3386 ALL

Citation : 2015 Latest Caselaw 3386 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Rakesh Singh, S/O Sri Bahadur ... vs State Of U.P. Through Its ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7132 of 2008
 

 
Petitioner :- Rakesh Singh, S/O Sri Bahadur Singh
 
Respondent :- State Of U.P. Through Its Secretary,
 
Counsel for Petitioner :- Manoj Singh,Pawan Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,B.K.Kuldeep,Prabhakar Tewari,R.P.Verma,S.K.Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pawan Kumar Tiwari, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 16.10.2015

Arvind

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