Salik Ram vs State Of U.P.
2015 Latest Caselaw 3385 ALL

Citation : 2015 Latest Caselaw 3385 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Salik Ram vs State Of U.P. on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2031 of 1998
 

 
Petitioner :- Salik Ram
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Prem Shankar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 102141 of 2015)

Notice has been accepted by learned Chief Standing on behalf of opposite parties. Learned Counsel for the petitioner is not required to take steps for service on opposite parties.

Objection, if any, may be filed within three weeks'.

List thereafter.

Order Date :- 16.10.2015

Arvind

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