Smt. Neerja Triathi vs State Of Inida Through Its Prin ...
2015 Latest Caselaw 3384 ALL

Citation : 2015 Latest Caselaw 3384 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Smt. Neerja Triathi vs State Of Inida Through Its Prin ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3342 of 2004
 

 
Petitioner :- Smt. Neerja Triathi
 
Respondent :- State Of Inida Through Its Prin Secy Education
 
Counsel for Petitioner :- Rakesh Pathak,L.P. Mishra
 
Counsel for Respondent :- C.S.C.,Abhishek Sinha,Virendra Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rakesh Pathak, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 16.10.2015

Arvind

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