Sanjay Srivastava vs State Of U.P.
2015 Latest Caselaw 3383 ALL

Citation : 2015 Latest Caselaw 3383 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Sanjay Srivastava vs State Of U.P. on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7486 of 1993
 

 
Petitioner :- Sanjay Srivastava
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- O.P.Srivastava,Virendra Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Standing Counsel, put up on 27.10.2015.

Order Date :- 16.10.2015

MH/-

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