Badri Prasad Yadav [Objection ... vs Director Rajya Krishi Utpadan ...
2015 Latest Caselaw 3382 ALL

Citation : 2015 Latest Caselaw 3382 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Badri Prasad Yadav [Objection ... vs Director Rajya Krishi Utpadan ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4366 of 2009
 

 
Petitioner :- Badri Prasad Yadav [Objection Filed]
 
Respondent :- Director Rajya Krishi Utpadan Mandi Parishad U P Lko.
 
Counsel for Petitioner :- R B S Rathore
 
Counsel for Respondent :- N C Mehrotra,Brijesh Kr. Chaudhary
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri N.C.Mehrotra, learned Counsel for the opposite party, case is adjourned.

List this case on 5.11.2015.

Order Date :- 16.10.2015

Arvind

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