Har Narayan Patel And 5 Others vs State Of U.P.
2015 Latest Caselaw 3377 ALL

Citation : 2015 Latest Caselaw 3377 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Har Narayan Patel And 5 Others vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4122 of 2014
 

 
Appellant :- Har Narayan Patel And 5 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.K. Pal,Manish Kumar Niranjan,Ramanuj Yadav,Sushil Kumar Dwivedi,Y.S. Sachan
 
Counsel for Respondent :- Govt.Advocate,Prashant Kumar Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri Manish Kumar Niranjan, learned counsel for the appellants.

List in the month of January, 2016.

Order Date :- 16.10.2015

Ashish Pd.

Download the LatestLaws.com Mobile App