Arun Kumar Goel vs Mr.Rakesh Garg, Secy. Deptt. Of ...
2015 Latest Caselaw 3376 ALL

Citation : 2015 Latest Caselaw 3376 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Arun Kumar Goel vs Mr.Rakesh Garg, Secy. Deptt. Of ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1702 of 2015
 

 
Applicant :- Arun Kumar Goel
 
Opposite Party :- Mr.Rakesh Garg, Secy. Deptt. Of Telecom Govt. Of India & Anr
 
Counsel for Applicant :- Anurag Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

The copy of the application has been served on Assistant Solicitor General of India. He prays for and is granted a week's time to seek instruction/file reply, if any.

List this case on 28.10.2015.

Order Date :- 16.10.2015

Arvind

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