Amar Singh vs State Of U.P.
2015 Latest Caselaw 3374 ALL

Citation : 2015 Latest Caselaw 3374 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Amar Singh vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4922 of 2006
 

 
Appellant :- Amar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Krishna,Anubhav Trivedi,Dilip Kumar,M.D. Singh Shekhar,R.M.Singh,R.N.Pandey,Rajarshi Gupta,Rajeev Gupta,Rakesh Panday,Ravindra Sharma,Satish Trivedi,Shashi Nandan,Suresh Singh,Sushil Kumar Dwivedi,V.S.Chaudhary
 
Counsel for Respondent :- Govt. Advocate,A.G.A.,A.K. Srivastava,Narendra Kr.Singh Yadav,Vishnu Pratap
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned counsel for the appellant seeks adjournment.

On his request, appeal may be listed on 18.11.2015.

Order Date :- 16.10.2015

Ashish Pd.

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