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Genda Lal & 3 Others vs State Of U.P.
2015 Latest Caselaw 3373 ALL

Citation : 2015 Latest Caselaw 3373 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Genda Lal & 3 Others vs State Of U.P. on 16 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4491 of 2013
 

 
Appellant :- Genda Lal & 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamal Kishor Mishra,C.P. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present even in the revised call of cause list to press the bail application filed in the appeal.

Let the same be listed in the month of January, 2016.

Order Date :- 16.10.2015

Ashish Pd.

 

 

 
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