Bankey Mishra And 3 Others vs The State Of U.P.
2015 Latest Caselaw 3371 ALL

Citation : 2015 Latest Caselaw 3371 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Bankey Mishra And 3 Others vs The State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4564 of 2014
 

 
Appellant :- Bankey Mishra And 3 Others
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Jai Shanker Audichya,Anand Kumar Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri Anand Kumar Tiwari, learned counsel for the appellants.

List in the month of January 2016.

Order Date :- 16.10.2015

Ashish Pd.

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