Citation : 2015 Latest Caselaw 3368 ALL
Judgement Date : 16 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 106 of 2015 Appellant :- Shree Niwas Alias Bhuteli And 4 Others Respondent :- State Of U.P. Counsel for Appellant :- Dileep Kumar,Rajrshi Gupta Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
List in the month of january 2016.
Order Date :- 16.10.2015
Ashish Pd.
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