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Anil Tripathi vs Estate Officer And 2 Ors.
2015 Latest Caselaw 3367 ALL

Citation : 2015 Latest Caselaw 3367 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Anil Tripathi vs Estate Officer And 2 Ors. on 16 October, 2015
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 41568 of 2015
 

 
Petitioner :- Anil Tripathi
 
Respondent :- Estate Officer And 2 Ors.
 
Counsel for Petitioner :- K.K. Arora
 
Counsel for Respondent :- A.S.G.I.,P.S.Pandey
 

 
Hon'ble Suneet Kumar,J.

For order, see order of date passed in Writ-C No. 40360 of 2015 (Yogesh Agarwal vs. Estate Officer and 2 others) on separate sheets.

Status quo, as on date shall be maintained by the respective parties.

Order Date :- 16.10.2015

S.Prakash

 

 

 
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