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Yogendra Singh Yadav vs State Of U.P. & Others
2015 Latest Caselaw 3366 ALL

Citation : 2015 Latest Caselaw 3366 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Yogendra Singh Yadav vs State Of U.P. & Others on 16 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5974 of 1996
 

 
Petitioner :- Yogendra Singh Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K. Kalia,Avnish Bhatt,Birendra Singh,Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that Sri Manoj Kumar Mishra, learned Counsel for the opposite party is busy in some other court and the request has been made for pass over the case.

In view of the above, case is adjourned.

List again.

Order Date :- 16.10.2015

Arvind

 

 

 
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