Rama Shanker Tiwari & Others vs State Of U.P.& Others
2015 Latest Caselaw 3365 ALL

Citation : 2015 Latest Caselaw 3365 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Rama Shanker Tiwari & Others vs State Of U.P.& Others on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2592 of 1998
 

 
Petitioner :- Rama Shanker Tiwari & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Prem Shankar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 69299 of 2015)

Notice has been accepted by learned Chief Standing on behalf of opposite parties. Learned Counsel for the petitioner is not required to take steps for service on opposite parties.

Objection, if any, may be filed within three weeks'.

List thereafter.

Order Date :- 16.10.2015

Arvind

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