Mohd. Mofit vs The State
2015 Latest Caselaw 3360 ALL

Citation : 2015 Latest Caselaw 3360 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Mohd. Mofit vs The State on 16 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7881 of 2015
 

 
Applicant :- Mohd. Mofit
 
Opposite Party :- The State
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Pratap Singh,S. C. Shukla
 

 
Hon'ble Bachchoo Lal,J.

List before appropriate bench at an early date.

Order Date :- 16.10.2015

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