Dulare vs State Of U.P.
2015 Latest Caselaw 3352 ALL

Citation : 2015 Latest Caselaw 3352 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Dulare vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 427 of 2015
 

 
Appellant :- Dulare
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- U.S. Chauhan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri U.S. Chauhan, learned counsel for the appellant.

List in the month of January 2016.

Order Date :- 16.10.2015

Ashish Pd.

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