State Of U.P. vs Naveen Kumar Gupta
2015 Latest Caselaw 3351 ALL

Citation : 2015 Latest Caselaw 3351 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

State Of U.P. vs Naveen Kumar Gupta on 16 October, 2015

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 37922 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Naveen Kumar Gupta
 
Counsel for Applicant :- Akhilesh Singh
 

 
Hon'ble Rajesh Dayal Khare,J.

Issue notice returnable at an early date.

Order Date :- 16.10.2015

Shz

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