Ashok Kumar Saroj vs State Of U.P.
2015 Latest Caselaw 3349 ALL

Citation : 2015 Latest Caselaw 3349 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Ashok Kumar Saroj vs State Of U.P. on 16 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9329 of 2015
 

 
Applicant :- Ashok Kumar Saroj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashansa Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 18.11.2015.

Order Date :- 16.10.2015

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