State Of U.P. vs Kunwar Bahadur Singh & Ors.
2015 Latest Caselaw 3347 ALL

Citation : 2015 Latest Caselaw 3347 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

State Of U.P. vs Kunwar Bahadur Singh & Ors. on 16 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 171 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Kunwar Bahadur Singh & Ors.
 
Counsel for Applicant :- Govt. Adocate
 

 
Hon'ble Bachchoo Lal,J.

Issue notice to the opposite parties on the delay condonation application.

List after service of notice upon the opposite parties.

Order Date :- 16.10.2015

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