Munni Lal Verma, S/O- Sri Jai Ram ... vs State Of U.P., Thru. Prin. Secy. ...
2015 Latest Caselaw 3344 ALL

Citation : 2015 Latest Caselaw 3344 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Munni Lal Verma, S/O- Sri Jai Ram ... vs State Of U.P., Thru. Prin. Secy. ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 53 of 2010
 

 
Petitioner :- Munni Lal Verma, S/O- Sri Jai Ram Verma, & Another
 
Respondent :- State Of U.P., Thru. Prin. Secy. Home Department, & Others
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Mrs Sangita Chandra,Chief Standing Counsel assisted by Sri Badrul Hasan, Addl. Chief Standing Counsel has concluded arguments. As prayed by Sri Amit Bose, list this matter on 26.10.2015 to advance his arguments in rebuttal.

List on 26.10.2015.

Order Date :- 16.10.2015

MH/-

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