Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Basant vs State Of U.P. & Others
2015 Latest Caselaw 3343 ALL

Citation : 2015 Latest Caselaw 3343 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Basant vs State Of U.P. & Others on 16 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2311 of 1998
 

 
Petitioner :- Basant
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Prem Shankar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 102137 of 2015)

Notice has been accepted by learned Chief Standing on behalf of opposite parties. Learned Counsel for the petitioner is not required to take steps for service on opposite parties.

Objection, if any, may be filed within three weeks'.

List thereafter.

Order Date :- 16.10.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter