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Phool Chand vs Remote Sensing Application ...
2015 Latest Caselaw 3342 ALL

Citation : 2015 Latest Caselaw 3342 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Phool Chand vs Remote Sensing Application ... on 16 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5178 of 2000
 

 
Petitioner :- Phool Chand
 
Respondent :- Remote Sensing Application Centre U.P.Lucknow Th.Director
 
Counsel for Petitioner :- O.P.Srivastava,V.K.Dubey
 
Counsel for Respondent :- Akhilesh Kalra,Deepak Seth
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Deepak Seth, learned Counsel for the opposite parties, list this case in the month of November, 2015.

Order Date :- 16.10.2015

Arvind

 

 

 
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