Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohammad Kutub Thru Smt. Rashida ... vs State Of U.P.Thru Senior ...
2015 Latest Caselaw 3341 ALL

Citation : 2015 Latest Caselaw 3341 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Mohammad Kutub Thru Smt. Rashida ... vs State Of U.P.Thru Senior ... on 16 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 339 of 2015
 

 
Petitioner :- Mohammad Kutub Thru Smt. Rashida Khatoon
 
Respondent :- State Of U.P.Thru Senior Superintendent Of Police Lko.& Ors.
 
Counsel for Petitioner :- Sheikh Mohammad Ali
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, put up on 29.10.2015 as fresh case.

Order Date :- 16.10.2015

A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter