Citation : 2015 Latest Caselaw 3340 ALL
Judgement Date : 16 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 288 of 2010 Appellant :- Shiv Kumar @ Tantan Mallah Respondent :- State Of U.P. Counsel for Appellant :- Ajit Kumar Singh,Kamlesh Kumar Yadav Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the illness slip of Sri kamlesh Kumar yadav.
List in the month of Januar 2016.
Order Date :- 16.10.2015
Ashish Pd.
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