Ram Kumar @ Bajrangi & Another vs State Of U.P.
2015 Latest Caselaw 3339 ALL

Citation : 2015 Latest Caselaw 3339 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Ram Kumar @ Bajrangi & Another vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3377 of 2013
 

 
Appellant :- Ram Kumar @ Bajrangi & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.S. Singh,Jitendra Prasad Mishra,Raghuraj Kishore,Vishwajeet Singh
 
Counsel for Respondent :- Govt. Advocate,I.K.Chaturvedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press the bail application filed in the present appeal.

Let the matter be listed on 16.11.2015.

Order Date :- 16.10.2015

Ashish Pd.

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