Citation : 2015 Latest Caselaw 3337 ALL
Judgement Date : 16 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9421 of 2015 Applicant :- Azmat Ali @ Afzaal Opposite Party :- The State Of U.P. Counsel for Applicant :- Vimal Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 16.10.2015
A.
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