Pinku Alias Surendra Singh And ... vs State Of U.P.
2015 Latest Caselaw 3334 ALL

Citation : 2015 Latest Caselaw 3334 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Pinku Alias Surendra Singh And ... vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3863 of 2014
 

 
Appellant :- Pinku Alias Surendra Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sarvesh
 
Counsel for Respondent :- Govt.Advocate,R P Dwivedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press this appeal even in the revised call of the cause list.

List in the month of January, 2016.

Order Date :- 16.10.2015

Ashish Pd.

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