Uma Shankar Tewari And Another vs State Of U.P.
2015 Latest Caselaw 3329 ALL

Citation : 2015 Latest Caselaw 3329 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Uma Shankar Tewari And Another vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 222 of 2015
 

 
Appellant :- Uma Shankar Tewari And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.N. Singh,Manish Singh
 
Counsel for Respondent :- Govt.Advocate,Abhishek Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri B.N.Singh, learned counsel for the appellants.

List in the month of January 2016.

Order Date :- 16.10.2015

Ashish Pd.

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