Kamla Prasad Yadav vs State Of U.P. & Others
2015 Latest Caselaw 3326 ALL

Citation : 2015 Latest Caselaw 3326 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Kamla Prasad Yadav vs State Of U.P. & Others on 16 October, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 140 of 1999
 

 
Revisionist :- Kamla Prasad Yadav
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Dayashankar Misra,Ramanand Pandey
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Ramanand Pandey, learned counsel for the revisionist.

Order Date :- 16.10.2015

aks

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