Akbar Ali vs State Of U.P.
2015 Latest Caselaw 3325 ALL

Citation : 2015 Latest Caselaw 3325 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Akbar Ali vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 714 of 2014
 

 
Appellant :- Akbar Ali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.K. Pandey,Shahabuddin
 
Counsel for Respondent :- Govt. Advocate,Brijesh Sahai,Israr Ullah,Mazhar Ullah,Seema Mazhar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri B.K.Pandey, learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 16.10.2015

Ashish Pd.

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