Citation : 2015 Latest Caselaw 3324 ALL
Judgement Date : 16 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 37921 of 2015 Applicant :- State Of U.P. Opposite Party :- Gautam Verma And Anr. Counsel for Applicant :- Akhilesh Singh Counsel for Opposite Party :- G.A. Hon'ble Rajesh Dayal Khare,J.
Issue notice returnable at an early date.
Order Date :- 16.10.2015
Shz
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!