State Of U.P. vs Chandrasen Verma & Another
2015 Latest Caselaw 3323 ALL

Citation : 2015 Latest Caselaw 3323 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

State Of U.P. vs Chandrasen Verma & Another on 16 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 172 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Chandrasen Verma & Another
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A informed that this appeal has wrongly been listed before this Court.

List before the appropriate bench.

Order Date :- 16.10.2015

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