Virendra Pratap Singh vs M/S U.P. Tyres Ltd. And Ors.
2015 Latest Caselaw 3320 ALL

Citation : 2015 Latest Caselaw 3320 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Virendra Pratap Singh vs M/S U.P. Tyres Ltd. And Ors. on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5639 of 1993
 

 
Petitioner :- Virendra Pratap Singh
 
Respondent :- M/S U.P. Tyres Ltd. And Ors.
 
Counsel for Petitioner :- H.B. Singh,D.P. Singh
 
Counsel for Respondent :- R.C. Sawant,Rajneesh Kumar,Virendra Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 78960 of 2015)

This is an application for recall of the order dated 17.5.2013 passed by Hon'ble Surendra Vikram Singh Rathore,J.

List this petition before his Lordship at an early date.

Order Date :- 16.10.2015

Arvind

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