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Rajeshwar Prasad Srivastava ... vs U.P.State Agro Industrial ...
2015 Latest Caselaw 3318 ALL

Citation : 2015 Latest Caselaw 3318 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Rajeshwar Prasad Srivastava ... vs U.P.State Agro Industrial ... on 16 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7611 of 2008
 

 
Petitioner :- Rajeshwar Prasad Srivastava [Hearing List]
 
Respondent :- U.P.State Agro Industrial Corporation Thru M.D.& Ors
 
Counsel for Petitioner :- Gaurav Mehrotra,Niraj Kumar Srivastava
 
Counsel for Respondent :- Manoj Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manoj Singh, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 16.10.2015

Arvind

 

 

 
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