Ram Kishore vs State Of U.P.
2015 Latest Caselaw 3316 ALL

Citation : 2015 Latest Caselaw 3316 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Ram Kishore vs State Of U.P. on 16 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4550 of 2012
 

 
Appellant :- Ram Kishore
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A. Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press the application for bail.

List in the month of January 2016.

Order Date :- 16.10.2015

Ashish Pd.

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