Ugrasen Singh vs State Of U.P.
2015 Latest Caselaw 3314 ALL

Citation : 2015 Latest Caselaw 3314 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Ugrasen Singh vs State Of U.P. on 16 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9327 of 2015
 

 
Applicant :- Ugrasen Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Prashansa Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Raj Baksh Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted two weeks time to file counter affidavit.

List on 3.11.2015.

Order Date :- 16.10.2015

Download the LatestLaws.com Mobile App