Citation : 2015 Latest Caselaw 3312 ALL
Judgement Date : 16 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009 Appellant :- Smt. Kanchan Rastogi & Others Respondent :- Omkar Arya & Others Counsel for Appellant :- Anil Tiwari,Ajit Kumar,Devashish Mitra,Kunwar Jitendra B. Singh Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui Hon'ble Sudhir Agarwal,J.
1. Called in revised. None appeared to press this application.
2. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
(Delay Con. App. 3287/15)
C.M. Setting Aside Abatement Application 3291 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar,Devashish Mitra, Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris, Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
The application, seeking condonation of delay in filing this application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.
Dt. 16.10.2015
PS
C.M. Delay Condonation Application No. 3302 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
1. This is an application seeking condonation of delay in filing the Substitution Application.
2. Called in revised. None appeared to press it.
3. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
C.M. Substitution Application No. 3307 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
The application, seeking condonation of delay in filing this Substitution Application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.
Dt. 16.10.2015
PS
Civil Misc. Application No. 4061 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
1. Called in revised. None appeared to press this Application.
2. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
C.M. Delay Condonation Application No. 4075 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
1. Called in revised. None appeared to press this application.
2. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
Civil Misc. Application No. 4079 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
The application, seeking condonation of delay in filing this application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.
Dt. 16.10.2015
PS
Civil Misc. Amendment Application No. 4088 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
1. Called in revised. None appeared to press this Application.
2. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
Civil Misc. Stay Application No. 122265 of 2015
In
Case :- SECOND APPEAL DEFECTIVE No. - 238 of 2009
Appellant :- Smt. Kanchan Rastogi & Others
Respondent :- Omkar Arya & Others
Counsel for Appellant :- Anil Tiwari, Ajit Kumar, Devashish Mitra,Kunwar Jitendra B. Singh
Counsel for Respondent :- Mohd Waris,Iqbal Ahmad Siddiqui
Hon'ble Sudhir Agarwal, J.
1. Called in revised. None appeared to press this Application.
2. Dismissed for want of prosecution.
Dt. 16.10.2015
PS
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