Force No.850825251 Hawaldar ... vs Union Of India Through Its ...
2015 Latest Caselaw 3289 ALL

Citation : 2015 Latest Caselaw 3289 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Force No.850825251 Hawaldar ... vs Union Of India Through Its ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8767 of 2009
 

 
Petitioner :- Force No.850825251 Hawaldar Bachchu Singh S/O Sri Chet Ram
 
Respondent :- Union Of India Through Its Secretary Ministry Of Home Affair

Counsel for Petitioner :- Kunwar Udai Bhan Singh

Counsel for Respondent :- A.S.G.,Dr.Ravi Kumar Mishra,I.H. Farooqui

Hon'ble Dr. Devendra Kumar Arora,

Kunwar U.B.Singh is reported to be ill, The case is adjourned.

List again in the next month.

Order Date :- 15.10.2015

MH/-

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