Himanshu Thru His Mother Smt. ... vs The State Of U.P.Thru ...
2015 Latest Caselaw 3288 ALL

Citation : 2015 Latest Caselaw 3288 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Himanshu Thru His Mother Smt. ... vs The State Of U.P.Thru ... on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 338 of 2015
 

 
Petitioner :- Himanshu Thru His Mother Smt. Sangeeta Devi
 
Respondent :- The State Of U.P.Thru Secy.Deptt.Of Home Lko.And Ors.
 
Counsel for Petitioner :- Kalika Prasad Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. has accepted notice on behalf of the opposite parties no. 1 to 3.

Issue notice to the opposite party no.4.

Step be taken within 15 days.

List on 23.11.2015.

Order Date :- 15.10.2015

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