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State Of U.P. vs Mahesh Kumar Chauhan
2015 Latest Caselaw 3287 ALL

Citation : 2015 Latest Caselaw 3287 ALL
Judgement Date : 15 October, 2015

Allahabad High Court
State Of U.P. vs Mahesh Kumar Chauhan on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- GOVERNMENT APPEAL No. - 2992 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Mahesh Kumar Chauhan
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Record of the court below has not yet been received. The report of service from Chief Judicial Magistrate, Moradabad is still awaited.

Let a reminder be sent to the Chief Judicial Magistrate, Moradabad for submitting his report within four weeks.

The matter shall be listed next on 18.11.2015.

Order Date :- 15.10.2015

Ashish Pd.

 

 

 
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