Citation : 2015 Latest Caselaw 3286 ALL
Judgement Date : 15 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL DEFECTIVE No. - 610 of 2015 Appellant :- Rajkumar @ Lomadi Respondent :- State Of U.P. Counsel for Appellant :- Pravin Kumar Mishra Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Pass over on the illness slip of Sri T.P.Yadav, learned counsel for the appellants.
List in the month of January 2016.
Order Date :- 15.10.2015
Ashish Pd.
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