Devendra Patel @ Devendra Kumar vs State Of U.P. And Another
2015 Latest Caselaw 3283 ALL

Citation : 2015 Latest Caselaw 3283 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Devendra Patel @ Devendra Kumar vs State Of U.P. And Another on 15 October, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 31234 of 2015
 

 
Applicant :- Devendra Patel @ Devendra Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mayank,Amit Daga
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Connect with Application U/S 482 No.16939 of 2015.

Put up as fresh on 3.11.2015.

Meanwhile, learned counsel for the applicant shall intimate the learned counsel for the applicant in the connected matter.

Order Date :- 15.10.2015

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