Chuta (Third Bail) vs State Of U.P.
2015 Latest Caselaw 3282 ALL

Citation : 2015 Latest Caselaw 3282 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Chuta (Third Bail) vs State Of U.P. on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5025 of 2015
 

 
Applicant :- Chuta (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anuradha Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is third bail application.

List before the appropriate bench.

Order Date :- 15.10.2015

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