Citation : 2015 Latest Caselaw 3281 ALL
Judgement Date : 15 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7988 of 1996 Petitioner :- Smt. Sunita Devi Respondent :- U.P.Rajya Sarak Parivahan Nigam Counsel for Petitioner :- Dr. R.K. Srivastava Counsel for Respondent :- Prabhakar Tiwari Hon'ble Dr. Devendra Kumar Arora,J.
Adjourned at the request of Counsel for the petitioner.
List in the next cause list.
Order Date :- 15.10.2015
MH/-
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