Rishi Tiwari And Another vs State Of U.P.Through Its ...
2015 Latest Caselaw 3277 ALL

Citation : 2015 Latest Caselaw 3277 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Rishi Tiwari And Another vs State Of U.P.Through Its ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5803 of 2010
 

 
Petitioner :- Rishi Tiwari And Another
 
Respondent :- State Of U.P.Through Its Secy.Dept.Of Secondary Edu.Lucknow
 
Counsel for Petitioner :- Ranjeet Singh
 
Counsel for Respondent :- C.S.C.,B.K. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In compliance of the order dated 14.10.2015, supplementary affidavit has been filed which is taken on record. Reply, if any may be filed within two weeks.

List thereafter.

Order Date :- 15.10.2015

MH/-

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