Badan Singh vs State Of U.P.
2015 Latest Caselaw 3275 ALL

Citation : 2015 Latest Caselaw 3275 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Badan Singh vs State Of U.P. on 15 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 428 of 2012
 

 
Appellant :- Badan Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Radhey Shyam Shukla,Afzal Durrani
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Issue notice on application under Section 5 of the Indian Limitation Act.

Learned A.G.A. may file objection to the application within four weeks.

List thereafter.

Order Date :- 15.10.2015

Ashish Pd.

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