Citation : 2015 Latest Caselaw 3268 ALL
Judgement Date : 15 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9252 of 2015 Applicant :- Shiv Charan ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Ajay Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is second bail application.
List with previous papers before the appropriate bench.
Order Date :- 15.10.2015
A.
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