Dharam Singh Prasad Rai vs Union Of India Thr.Secy Railway ...
2015 Latest Caselaw 3266 ALL

Citation : 2015 Latest Caselaw 3266 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Dharam Singh Prasad Rai vs Union Of India Thr.Secy Railway ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4435 of 2008
 

 
Petitioner :- Dharam Singh Prasad Rai
 
Respondent :- Union Of India Thr.Secy Railway And 2 Ors.
 
Counsel for Petitioner :- Dr L.P.Misra
 
Counsel for Respondent :- Manik Sinha,Pankaj Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of Dr. ?.P.Mishr?, the case is adjourned.

List again.

Order Date :- 15.10.2015

MH/-

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