Smt. Soni @ Swati (Detenue) Throu ... vs State Of ...
2015 Latest Caselaw 3264 ALL

Citation : 2015 Latest Caselaw 3264 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Smt. Soni @ Swati (Detenue) Throu ... vs State Of ... on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 116 of 2015
 

 
Petitioner :- Smt. Soni @ Swati (Detenue) Throu Her Husband P.K.Shukla
 
Respondent :- State Of U.P.Throu.Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- G.S.Pandey,Javed Ahmad,Sanjeev Kumar Misra
 
Counsel for Respondent :- Govt.Advocate,Prashant Singh Atal
 

 
Hon'ble Bachchoo Lal,J.

This is recall application.

List before the appropriate bench.

Order Date :- 15.10.2015

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