Vijay Bahadur Singh vs State Of U.P.
2015 Latest Caselaw 3263 ALL

Citation : 2015 Latest Caselaw 3263 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Vijay Bahadur Singh vs State Of U.P. on 15 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3877 of 2015
 

 
Appellant :- Vijay Bahadur Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Kumar Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned counsel for the appellant seeks adjournment.

The case is adjourned to January, 2016.

Order Date :- 15.10.2015

Ashish Pd.

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